Himachal Pradesh High Court
Ravinder Dhiman vs . State Of H.P. & Others. on 6 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ravinder Dhiman Vs. State of H.P. & others.
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CWP No. 5675 of 2010 6.4.2022 Present: None for the petitioner.
Mr.Raju Ram Rahi, Deputy Advocate General, for respondent No. 1.
Dr. Lalit K. Sharma, Advocate, for respondent No. 2. r None for respondent No. 3.
List after four weeks.
(Vivek Singh Thakur), Judge.
6th April, 2022 (Keshav) ::: Downloaded on - 06/04/2022 20:13:56 :::CIS