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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tripura - Subsection

Section 3(h) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(h)"Pay" means pay as defined in the Fundamental Rules and includes special pay, personal pay dearness pay appropriated to pay if admissible and any other emoluments which may by special order of the Board, be treated as pay :