Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Jharkhand - Subsection Section 47(1) in Bihar Factories Rules, 1950 (1)Ordinary urinals. - In factories wherein the number of workers generally employed does not exceed two hundred and fifty, ordinary common type of urinals connected to a sewer or drain may be provided.
