Delhi High Court - Orders
Prem Nath Vasistha vs Union Of India & Ors on 13 September, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Sanjeev Narula
$~37.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7540/2020
PREM NATH VASISTHA ..... Petitioner
Through: M. Rohit Gandhi, Mr. Adhish
Srivastava, Ms. Aneesha Sharma,
Ms.Akshita Nigam, Mr. Kartik Jain
and Mr. Siddharth Kaushik,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondent
Through: Mr. Gaurav M. Liberhan and Mr.
Arun Singh Rawat, Advocate for
Respondent No.4.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 13.09.2023 CM APPL. 47272/2023 The present application has been filed on behalf of the Petitioner for seeking directions for compliance of Order dated 13.07.2023.
Learned Counsel for the Respondent No.4 submits that the matter has to be argued by Senior Counsel Mr. Dushyant Dave, and the affidavit is under preparation which is to be settled by Mr. Dushyant Dave. He is granted six weeks' time from today to file the same.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 20:44:25 List the main matter on 23.11.2023 along with the present application. The date already fixed on 04.10.2023 stands cancelled.
SATISH CHANDRA SHARMA, CJ SANJEEV NARULA, J SEPTEMBER 13, 2023/aks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 20:44:25