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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Telangana - Subsection

Section 41(3) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(3)The University through its research organization shall be the principal agency of control over research activities in Horticulture and other allied branches in the State.