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Kerala High Court

Mary Shainy A vs Shri. S.Sreenivas, I.A.S on 17 January, 2023

Author: Devan Ramachandran

Bench: Devan Ramachandran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
          Tuesday, the 17th day of January 2023 / 27th Pousha, 1944
            CONTEMPT CASE(C) NO. 1811 OF 2022(S) IN WP(C) 2918/2021
  PETITIONER/PETITIONER:

   MARY SHAINY A, AGED 46 YEARS, W/O GEORGE VARGHESE,

   SHINE NIVAS, VADAKKUMBHAGAM, S.S NAGAR-166,

   ERAVIPURAM P.O, KOLLAM DISTRICT, PIN-691011.

      BY ADV. C.A.JOJO
  RESPONDENTS/RESPONDENTS 1 TO 5 IN WP(C):

    1. SHRI. S.SREENIVAS, I.A.S , SECRETARY OF THE FISHERIES DEPARTMENT,
       STATE OF KERALA SECRETARIAT, THIRUVANANTHAPURAM,PIN - 695001
    2. DR. ADEELA ABDULLA I.A.S , DIRECTOR OF FISHERIES, VIKAS BHAVAN,
       THIRUVANANTHAPURAM-695001
    3. DR. DINESHAN CHERUVATH ,MANAGING DIRECTOR, KERALA STATE CO-
       OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD, (MATSYAFED),
       KAMALESWARAM, MANACAUD P.O., THIRUVANANTHAPURAM--695 009.
    4. SHRI. SAJU GEORGE, SECRETARY, KERALA PUBLIC SERVICE COMMISSION,
       PUBLIC SERVICE COMMISSION OFFICE, PATTOM, THIRUVANANTHAPURAM -
       695004
    5. SHRI. ALEX VARGHESE I A S, JAWAHAR SAHAKARANA BHAVAN, DPI
       JUNCTION, THIRUVANANTHAPURAM - 695014.

      GOVERNMENT PLEADER FOR R1,R2 & R5
      ADVOCATE SRI.T.P.PRADEEP FOR R3
      ADVOCATE SRI.P.C.SASIDHARAN FOR R4

     This Contempt of court case (civil) having come up for orders on
17.01.2023, the court on the same day passed the following:


                                                           P.T.O.
                            DEVAN RAMACHANDRAN, J.
                      =========================
                    Con.Case(C) Nos.1775, 1811 & 2018 of 2022
                     ==========================
                      Dated this the 17th day of January, 2023

                                         ORDER

The PSC will file a statement:

(a) showing the number of vacancies reported to them by the Apex Societies, except the Agricultural Rural Development Bank.
(b) The number of advices made by them.
(c) The details of the notifications issued to fill up the posts in question.
(d) The details of the rank lists with respect to the posts in question.
(e) The number of vacancies still available for being advised.

Sd/- DEVAN RAMACHANDRAN, JUDGE stu 17-01-2023 /True Copy/ Assistant Registrar