Supreme Court - Daily Orders
Kaiyomerz C. Palia vs Cyrus S. Khambata on 6 March, 2024
ITEM NO.31 REGISTRAR COURT. 2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
CIVIL APPEAL Diary No(s). 25934/2023
KAIYOMERZ C. PALIA & ORS. Petitioner(s)
VERSUS
CYRUS S. KHAMBATA Respondent(s)
Date : 06-03-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Somiran Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await the return of the service of notice already issued to sole respondent.
List again on 1.5.2024.
PRADIP Y. LADEKAR Registrar MG Digitally signed by Pradip Pradip Yeshwantrao Yeshwantrao Ladekar Date: 2024.03.07 Ladekar 12:13:56 +0530