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Supreme Court - Daily Orders

Kaiyomerz C. Palia vs Cyrus S. Khambata on 6 March, 2024

ITEM NO.31            REGISTRAR COURT. 2          SECTION XVII-A

                 S U P R E M E C O U R T O F      I N D I A
                         RECORD OF PROCEEDINGS


         BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR

CIVIL APPEAL Diary No(s). 25934/2023

KAIYOMERZ C. PALIA & ORS.                               Petitioner(s)

                                    VERSUS

CYRUS S. KHAMBATA                                       Respondent(s)



Date : 06-03-2024 This petition was called on for hearing today.



For Petitioner(s)
                        Mr. Somiran Sharma, AOR

For Respondent(s)


            UPON hearing the counsel the Court made the following
                               O R D E R

Await the return of the service of notice already issued to sole respondent.

List again on 1.5.2024.

PRADIP Y. LADEKAR Registrar MG Digitally signed by Pradip Pradip Yeshwantrao Yeshwantrao Ladekar Date: 2024.03.07 Ladekar 12:13:56 +0530