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[Cites 0, Cited by 0] [Section 106AA(1)] [Section 106AA] [Entire Act]

State of Uttarakhand - Subsection

Section 106AA(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)to the owner or occupier of any building or land to erect or re-erect any projection or structure so as to overhang project into, or encroach on or over a drain in a street to such an extent, and in accordance with such conditions, as are in like manner prescribed.