Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(8) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 (8)Omitted fry section 4(6) of the Tamil Nadu Building, (Lease and Rent Control Amendment Act, 1973 (Tamil Nadu Act 23 of 1973).
