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Custom, Excise & Service Tax Tribunal

M/S Tata Steels Ltd. & Ors vs Cce, Chandigarh on 12 May, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH  COURT NO. 1


Excise Appeal No. 3160-3171 of 2006


M/s Tata Steels Ltd. & Ors.                             	   Appellant
	 (Rep by Sh. Rupendu Singh, Adv.)

versus

CCE, Chandigarh                                                 Respondent

(Rep. by Sh. A.K. Rastogi, DR) DATE OF HEARING : 12.05.2008 ORDER SHEET {{{{{{ Adjourned to 31.07.2008 awaiting decision in Appeal No. E/2434/2006. Put up along with Appeal Nos. 1264-1265 of 2006.

(JUSTICE S.N. JHA) PRESIDENT Golay