Custom, Excise & Service Tax Tribunal
M/S Tata Steels Ltd. & Ors vs Cce, Chandigarh on 12 May, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH COURT NO. 1 Excise Appeal No. 3160-3171 of 2006 M/s Tata Steels Ltd. & Ors. Appellant (Rep by Sh. Rupendu Singh, Adv.) versus CCE, Chandigarh Respondent
(Rep. by Sh. A.K. Rastogi, DR) DATE OF HEARING : 12.05.2008 ORDER SHEET {{{{{{ Adjourned to 31.07.2008 awaiting decision in Appeal No. E/2434/2006. Put up along with Appeal Nos. 1264-1265 of 2006.
(JUSTICE S.N. JHA) PRESIDENT Golay