Section 2(c) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980
(c)[ "block" shall have the same meaning as assigned to it in clause (l) of Section 2 of the Madhya Pradesh Panchayat Raj Adhiniyam 1993 (No. 1 of 1994).] [Substituted by M.P. Act No. 5 of 1997 (w.e.f. 22-1-1997).]
