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State of Tamilnadu - Section

Section 16 in Tamil Nadu Drugs (Control) Act, 1949

16. Powers of search and seizure.

- Any person competent to investigate any offence under this Act may search any place in which he has reason to believe that an offence under this Act has been, or is being, committed, and take possession of any stock c drugs in respect of which the offence has been, or is being committed.