Section 2(1) in The Maharashtra Regional and Town Planning Act, 1966
(1)"agriculture" includes horticulture, poultry farming, the raising of crops, fruits, vegetables, flowers, grass or trees of any kind, breeding of livestock including cattle, horses, donkeys, mules, pigs, breeding of fish and keeping of bees, the use of land for grazing, cattle and for any purpose which is ancillary to its cultivation or other agricultural purpose;but does not include the use of land as a garden which is an appendage to a building; and "agricultural" shall be construed accordingly;
