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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Odisha - Subsection

Section 108(8) in The Orissa Motor Vehicles Rules, 1993

(8)There shall be a clear space of not less than 27.9 centimetres between the front surface of the back rest of the driver's seat and the point of the stearing wheel nearest to the said surface.