Calcutta High Court
Tanaya Industries Pvt. Ltd vs Gcm 337 Seogu-Ri And Ors on 17 July, 2025
UNLISTED
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[Commercial Division]
CS-COM/57/2024
[Old No. CS/100/2014]
TANAYA INDUSTRIES PVT. LTD.
-VS-
GCM 337 SEOGU-RI AND ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : July 17, 2025.
Appearance:
Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Soumya Bhanu Kanjilal, Adv.
...for the plaintiff
Ms. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chaterjee, Adv.
...for the defendant Nos.1 & 2
1.Ms. Suchismita Ghosh Chatterjeee, learned advocate, is appearing for the plaintiff.
2. Ms. Hashnuhana Chakraborty, learned advocate, is appearing for the defendant no.1 and 2.
3. Learned counsel for the defendant Nos.1 and 2 mentions the matter after notice to the learned counsel for the plaintiff and submits that by an order dated 25th June, 2025, this Court has fixed this matter on 18 th July, 2025, at 11.30 a.m. for cross-examination but due to some personal 2 difficulties, it is not possible to cross-examine on 18 th July, 2025 and prays for fixing the matter on some other date.
4. Considering the submissions made by the Counsel for the parties, list the matter on 13th August, 2025 at 11:30 a.m. instead of 18 th July, 2025.
(KRISHNA RAO, J.) S.De