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Himachal Pradesh High Court

Kapil Dev Sharma vs . State Of H.P. & Anr. on 21 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Kapil Dev Sharma Vs. State of H.P. & Anr.

CWP No.5847 of 2021 .

21.03.2022 Present: Mr. Naveen Awasthi, Advocate, for the petitioner.

Mr. Adarsh Sharma, Additional Advocate General, for respondent No.1-State.

Mr. Rajesh Verma, Advocate, for respondent No.2.

Rejoinder, as prayed for, be filed within two weeks. List thereafter.

                              r                             (Mohammad Rafiq)

                                                              Chief Justice



                                                           (Jyotsna Rewal Dua)


             March 21, 2022                                      Judge
               R.Atal/Mukesh







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