Himachal Pradesh High Court
Kapil Dev Sharma vs . State Of H.P. & Anr. on 21 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Kapil Dev Sharma Vs. State of H.P. & Anr.
CWP No.5847 of 2021 .
21.03.2022 Present: Mr. Naveen Awasthi, Advocate, for the petitioner.
Mr. Adarsh Sharma, Additional Advocate General, for respondent No.1-State.
Mr. Rajesh Verma, Advocate, for respondent No.2.
Rejoinder, as prayed for, be filed within two weeks. List thereafter.
r (Mohammad Rafiq)
Chief Justice
(Jyotsna Rewal Dua)
March 21, 2022 Judge
R.Atal/Mukesh
::: Downloaded on - 21/03/2022 20:12:55 :::CIS