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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2)(d) in Assam Co-Operative Societies Act, 2007

(d)statement indicating the amount of surplus earned or deficit incurred from provision of services to non-members as distinct from surplus earned or deficit incurred because of service to members or in normal course of business;