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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(5)(b) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(b)in the case of the existing kiln grant of licence for continuous brick manufacturing operations in that kiln, on such conditions (including such conditions as to the improvements to existing machinery, replacement of existing machinery and use of such improved methods of brick manufacturing as may be necessary to eliminate air and water pollution) as may be prescribed.