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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(b) in The Anna University of Technology, Chennai Act, 2010

(b)to issue all notice convening meetings of the Syndicate, the ; Academic Council, the Faculties, the Boards of Studies, the ; Boards of Examiners and of any Committee appointed by the authorities of the University;