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[Cites 0, Cited by 0] [Section 64(6)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(6)(ix) in Maharashtra Factories Rules, 1963

(ix)Any chain or lifting tackle which has been subjected to the heat treatment known as "normalising" instead of annealing. Such chain and lifting tackle shall be thoroughly examined by a competent person at least once in every twelve months and particulars of such examination shall be entered in the register in Form 12.