Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Indu Bala vs . State Of Hp on 3 November, 2023

Bench: Vivek Singh Thakur, Sandeep Sharma

Indu Bala vs. State of HP .

Exe.Petition(T) No.93 of 2020 03.11.2023 Present: Mr. Adarsh K. Vashista, Advocate for the petitioner.

Mr. Ramakant Sharma, Additional Advocate General, for the respondents.

of Further three weeks' time, as prayed, is granted to file rejoinder. No further opportunity shall be granted.

rt List after four weeks.


                                                        (Vivek Singh Thakur)
                                                                   Judge


             November 03, 2023                             (Sandeep Sharma)



             (ms)                                                  Judge







                                                      ::: Downloaded on - 03/11/2023 20:36:33 :::CIS