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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(2)(ii) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(ii)enjoys a membership of not less than fifteen percent of the eligible voters in the establishment or the unit as the case may be;