Allahabad High Court
Azeemullah vs Saleemullah & Others on 26 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 1247 of 1978 Petitioner :- Azeemullah Respondent :- Saleemullah & Others Petitioner Counsel :- K.M.Sinha Respondent Counsel :- P.N.Khare Hon'ble Rakesh Tiwari J.
Passed over on the illness slip of Sri P.N. Khare for the respondent. List peremptorily in the week commencing 23.8.2010. As it is an old matter, case will not be passed over on the next date of listing. Order Date :- 26.7.2010 SNT/