Bombay High Court
Association Of Chemist, Nagpur Through ... vs State Of Maharashtra, Through ... on 11 March, 2020
Author: Avinash G. Gharote
Bench: S.B. Shukre, Avinash G. Gharote
wp923.20.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION No.923 OF 2020
(Association of chemist, through its Secretary, MAHAGENCO, Koradi, Nagpur and others
Vs. State of Maharashtra, through it's Secretary, Ministry of Energy, Mantralaya, Mumbai
and others)
__________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri S.R. Charpe, Advocate for the Petitioners.
CORAM : Sunil B. Shukre &
Avinash G. Gharote, JJ.
DATE : 11th March, 2020.
Issue notice for final disposal to the respondents, returnable on 8.4.2020.
Smt. Nivedita Mehta, learned A.G.P. waives notice on behalf of respondent No.1.
JUDGE JUDGE
DWW
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