Section 55 in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974
55. Authority for prosecution.
- Unless otherwise expressly provided, no Court shall take cognizance of any offence relating to property belonging to, or vested by or under this Act in, the Corporation, punishable under this Act, except on the complaint of, or upon information received from, the Corporation or any person authorised by the Corporation by general or special Order in this behalf.
