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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(2)in case of candidates already working under the recruiting Co-operative Society in on ad hoc capacity in the particular category of posts, be greater to the extent of the period of continuous service already put in by them in that category, subject to a maximum of five years;