Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Constitution Article Section 123 in THE CONSTITUTION (THIRTY-NINTH AMENDMENT) ACT, 1975 123. The Dadra and Nagar Haveli Land Reforms Regulation, 1971 (3 of 1971).
