Bombay High Court
Pr. Commissioner Of Income Tax 1 vs Thomas Cook (India) Ltd on 19 August, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 712 OF 2017
Pr. Commissioner Of Income Tax 1 ....Appellants
V/S
Thomas Cook (india) Ltd ....Respondent
Suresh Kumar for Appeallants Atul Jasni for Respondents CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 19th August, 2019 P.C. :
At the request of Appellants\' Advocate, stand over till 26th August, 2019.
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