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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(13) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(13)"financing agency" means any commercial bank or any co-operative society, including a cooperative agricultural development bank, the main object of which is to lend money, or any regional rural bank established under the Regional Rural Banks Act, 1976; and includes any other agency selected for providing credit facility for comprehensive command area development;