Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Jharkhand - Subsection Section 43(c) in Jharkhand Tourism Development and Registration Act, 2015 (c)examining witnesses on oath, and may summon and examine suo moto any person, whose evidence appears to be material.
