Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(c) in The State Bank Of India (Subsidiary Banks) Act, 1959

(c)"private company" has the same meaning as in the Companies Act, 1956 (1 of 1956).