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[Cites 0, Cited by 0] [Section 13B] [Entire Act]

State of Rajasthan - Subsection

Section 13B(4) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(4)The Tax Board may admit an appeal after the expiry of the limitation specified in sub-section (2) and (3) if it is satisfied that there was sufficient cause for not presenting the same within limitation.