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Madhya Pradesh High Court

M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 29 February, 2016

AC-27-2015

(M/S VIRGO SOF T E CH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION GOVT. OFMP.)

29-02-2016

With the consent of both the counsel, list the matter on 30.03.2016.

(S.K. GANGELE) JUDGE