Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 29 February, 2016
AC-27-2015 (M/S VIRGO SOF T E CH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND CONSUMER PROTECTION GOVT. OFMP.) 29-02-2016
With the consent of both the counsel, list the matter on 30.03.2016.
(S.K. GANGELE) JUDGE