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Delhi High Court - Orders

And 2 R/W Sec. 151 Of Cpc, 1908) Rusan ... vs Aumgen Pharma Llp & Ors on 1 December, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~23
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 413/2022 & I.A. 9393/2022 (u/ Order XXXIX Rule 1
                                 and 2 r/w Sec. 151 of CPC, 1908)
                                 RUSAN PHARMA LTD.                                               ..... Plaintiff
                                                     Through:      Mr. Ashutosh Kumar, Mr. Vinod
                                                                   Chauhan and Mr. Shaurya Pandey,
                                                                   Advocates.

                                                     versus

                                 AUMGEN PHARMA LLP & ORS.                                     ..... Defendants
                                                     Through:      Mr. Anuraj Tirthankar, Ms. Atiga
                                                                   Singh, Mr. Minesh Andharia and Mr.
                                                                   Jayshah, Advocates for D-1 to D-3.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                     ORDER

% 01.12.2022

1. Counsel for parties' state that the matter has been settled between the parties and an application to that effect shall be filed shortly.

2. Re-notify on 10th January, 2023.

3. Interim order(s) to continue.

SANJEEV NARULA, J DECEMBER 1, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.12.2022 19:52:42