Delhi High Court - Orders
And 2 R/W Sec. 151 Of Cpc, 1908) Rusan ... vs Aumgen Pharma Llp & Ors on 1 December, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 413/2022 & I.A. 9393/2022 (u/ Order XXXIX Rule 1
and 2 r/w Sec. 151 of CPC, 1908)
RUSAN PHARMA LTD. ..... Plaintiff
Through: Mr. Ashutosh Kumar, Mr. Vinod
Chauhan and Mr. Shaurya Pandey,
Advocates.
versus
AUMGEN PHARMA LLP & ORS. ..... Defendants
Through: Mr. Anuraj Tirthankar, Ms. Atiga
Singh, Mr. Minesh Andharia and Mr.
Jayshah, Advocates for D-1 to D-3.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 01.12.2022
1. Counsel for parties' state that the matter has been settled between the parties and an application to that effect shall be filed shortly.
2. Re-notify on 10th January, 2023.
3. Interim order(s) to continue.
SANJEEV NARULA, J DECEMBER 1, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.12.2022 19:52:42