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Punjab-Haryana High Court

Pradeep Kumar Sapra And Anr vs Union Of India And Anr on 21 March, 2023

                                                         Neutral Citation No:=2023:PHHC:055033




           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

212/454
                                               CWP-7609-2018
                                               Date of decision: 21.03.2023

PARDEEP KUMAR SAPRA AND ANOTHER
                                                                   ...Petitioners
                         V/s
UNION OF INDIA AND ANOTHER
                                                                ...Respondents


CORAM: HON'BLE MR. JUSTICE VINOD S. BHARDWAJ

Present:     Mr. Deepak Agrawal, Advocate
             for the petitioners.

             Mr. Vivek Chauhan, Advocate
             for the respondents/UOI.
                    ****

VINOD S. BHARDWAJ, J. (ORAL)

For orders see, CWP-24977-2017 titled as "GURDEEP SINGH AND OTHERS Vs. THE UNION OF INDIA AND ANOTHER"

of even date.
(VINOD S. BHARDWAJ) 21.03.2023 JUDGE manisha Whether speaking/reasoned Yes/No Whether reportable Yes/No Neutral Citation No:=2023:PHHC:055033 1 of 1 ::: Downloaded on - 10-06-2023 15:40:42 :::