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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(c) in Chhattisgarh Citizen Service (Electronic Governance) Rules, 2003

(c)'Authorised Citizen Services Centre', hereinafter called 'Choice Centre', means the place from where Notified Citizen Services are provided by a Choice agent; and, such Choice Centre shall be treated as part of the Principal Office to the extent authorised by the Competent Authority;