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Himachal Pradesh High Court

Bal Krishan Sharma, vs . Bal Krishan on 3 October, 2023

Bal Krishan Sharma, Vs. Bal Krishan RSA Nos.259 of 1995 .

03.10.2023 Present: Mr. Abhishek Thakur, Advocate, vice Mr. Dr. Lalit Sharma, Advocate, for the appellants.

Ms. Kanta Thakur, vice, Ms. Rajesh Mandohtra, Advocate, for the respondents.

of Power of Attorney on behalf of appellants has not been filed despite various opportunities.

rt Let actual date notice be issued to the appellants, returnable within four weeks. List thereafter.

(Rakesh Kainthla) Judge October 03, 2023 (ravinder) ::: Downloaded on - 03/10/2023 20:36:46 :::CIS