Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(ii) in All India Council for Technical Education (Redressal of Grievance of Students) Regulations, 2019

(ii)Every AICTE approved institution shall constitute Student Grievance Redressal Committee (SGRC) with the following composition, namely: