Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Rajasthan - Subsection Section 102(1) in Rajasthan Panchayati Raj Act, 1994 (1)The State Government may, by notification in the Official Gazette, make rules, consistent with this Act, to carry out the purposes thereof.
