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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 14(4)(f) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(f)the draft offer document filed with the Board shall be made public, for comments, if any, [***] [Omitted 'to be submitted to the Board, within a period of at least ten days' by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).], by hosting it on the websites of the Board, designated stock exchanges [, InvIT] [Inserted by Notification No. SEBI/LAD-NRO/GN/2018/07, dated 10.4.2018 (w.e.f. 26.9.2014).] and merchant bankers associated with the issue [for a period of not less than twenty one days] [Inserted by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).];