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Calcutta High Court

Raipur Bright Steel & Wire Weld ... vs Union Of India on 29 April, 2010

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                             AP No. 2423 of 1992
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


        RAIPUR BRIGHT STEEL & WIRE WELD INDUSTRIES LTD.
                             Versus
                         UNION OF INDIA

  BEFORE:

  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 29th April, 2010.

The Court : None appears on behalf of the parties even at the second call. The matter had appeared in the warning list of April 20, 2010 and it was indicated that the matter would appear in Court today.

Since the parties are not represented, it is evident that the parties do not have any further interest in the matter.

AP No.2423 of 1992 is dismissed for default. There will be no order as to costs.

(SANJIB BANERJEE, J.) bp.

A.R(C.R)