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[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

State of Madhya Pradesh - Subsection

Section 159(1)(i) in The M.P. Motor Vehicles Rules, 1994

(i)in the case of single decked vehicle and the lower deck of double decked vehicle not less than one hundred and seventy-five centimetres and not more than two hundred centimetres respectively;