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Delhi High Court - Orders

Super Cassettes Industries Private ... vs Music Broadcast Limited on 12 May, 2021

Author: Jayant Nath

Bench: Jayant Nath

                          $~OS-10
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CS (COMM) 90/2021 & I.A. 2701/2021
                               SUPER CASSETTES INDUSTRIES PRIVATE
                               LIMITED                                       ... Plaintiff
                                              Through     Mr.Amit Sibal, Sr. Adv. with Mr.Neel
                                                          Mason, Ms.Ridhima Pabbi, Mr.Uday
                                                          S. Chopra, Mr.Harsh Kaushik,
                                                          Mr.Abhay                Chattopadhyay,
                                                          Mr.Shivang Sharma, Ms.R.Ramya,
                                                          Mr.Siddharth Vardhman, Mr.Vinay
                                                          Tripathi and Mr.Saksham Dhingra,
                                                          Advs.
                                              versus
                               MUSIC BROADCAST LIMITED                       ... Defendant
                                              Through     Mr.Neeraj Kishan Kaul, Sr. Adv. with
                                                          Mr.Sagar Chandra, Ms.Surabhi Iyer,
                                                          Ms.Sakshi Pande, Ms.Shubhie Wahi,
                                                          Mr.Raghu Vinayak Sinha and
                                                          Ms.Namisha Chadha, Advs.

                               CORAM:
                               HON'BLE MR. JUSTICE JAYANT NATH
                                           ORDER

% 12.05.2021 This hearing is conducted through video conferencing.

I have heard learned senior counsel for the defendant in part. For further arguments, list on 21.05.2021 at the End of the Board.

JAYANT NATH, J.

MAY 12, 2021/st Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:15.05.2021 12:18:48