Delhi High Court - Orders
Super Cassettes Industries Private ... vs Music Broadcast Limited on 12 May, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS (COMM) 90/2021 & I.A. 2701/2021
SUPER CASSETTES INDUSTRIES PRIVATE
LIMITED ... Plaintiff
Through Mr.Amit Sibal, Sr. Adv. with Mr.Neel
Mason, Ms.Ridhima Pabbi, Mr.Uday
S. Chopra, Mr.Harsh Kaushik,
Mr.Abhay Chattopadhyay,
Mr.Shivang Sharma, Ms.R.Ramya,
Mr.Siddharth Vardhman, Mr.Vinay
Tripathi and Mr.Saksham Dhingra,
Advs.
versus
MUSIC BROADCAST LIMITED ... Defendant
Through Mr.Neeraj Kishan Kaul, Sr. Adv. with
Mr.Sagar Chandra, Ms.Surabhi Iyer,
Ms.Sakshi Pande, Ms.Shubhie Wahi,
Mr.Raghu Vinayak Sinha and
Ms.Namisha Chadha, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 12.05.2021 This hearing is conducted through video conferencing.
I have heard learned senior counsel for the defendant in part. For further arguments, list on 21.05.2021 at the End of the Board.
JAYANT NATH, J.
MAY 12, 2021/st Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:15.05.2021 12:18:48