Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 67C in The Punjab Factory Rules, 1952 67C. [ Rule framed under Sections 41 - 67-C. Electricity Rules : [Inserted vide Notification No. G.S.R. 85/C.A. 63/48/Section 112/Amd. (16), 77 dated the 25th August, 1977.]
