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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(5)(c) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(c)After meeting the requirements of (a) and (b) above, the remaining vacancies should be allotted alternatively to officers on the change list and to officers sanctioned out of turn and ad hoc allotments/change.