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Himachal Pradesh High Court

Nikku Ram vs . A.C.C. Private Limited & Anr. on 14 May, 2025

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Nikku Ram Vs. A.C.C. Private Limited & anr. CWP No. 4672 of 2025.

14.05.2025 Present: Mr. G.D. Verma, Senior Advocate, with Mr. Hitesh Thakur, Advocate, for the petitioners. Mr. Pushpinder Jaswal, Additional Advocate General, for respondent No.2.

Notice. Mr. Pushpinder Jaswal, learned Additional Advocate General, accepts notice on behalf of respondent No.2. Issue notice to respondent No.1, returnable for 04.07.2025. Steps for service be taken, within a period of one week. Reply be filed by respondent No.2, in the meanwhile.

(Ajay Mohan Goel) Judge May 14, 2025 (Shivank Thakur)