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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(e) in The Police Enhanced Penalties Ordinance, 2005

(e)the submission of returns, the maintenance of books of accounts and documents and production thereof and the attendance of persons and their examination on oath or affirmation;