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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of West Bengal - Subsection

Section 93(1)(f) in The Chandernagore Municipal Corporation Act, 1990

(f)[ a special conservancy charge on commercial and industrial establishments.] [Clause (f) inserted by West Bengal Act 30 of 1997.]