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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Mizoram - Subsection

Section 26(3) in Mizoram Cooperative Societies Act, 2006

(3)Any individual natural person who, is the citizen of India and above the age of eighteen years in the case of adult or between the age group of fifteen the eighteen years in the case of student and voluntarily applies for joining the may be admitted as a member only in primary cooperatives.