Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145(1)] [Section 145] [Entire Act]

State of Gujarat - Subsection

Section 145(1)(iii) in The Gujarat Panchayats Act, 1993

(iii)An Education Committee for performing the functions and duties pertaining to education and such other literary and cultural activities as the panchayat may assign to it.